7. Foreign liquor licence does not cover the sale of country liquor, etc.
- Licence for the sale of foreign liquor does not cover the sale of country spirit, fermented tari or outstill spirit. The premises licensed for the sale of foreign liquor must be separated from those licensed for the sale of country spirit or outstill spirit or fermented tari, and foreign liquor licences should not be granted to persons holding licences for the sale of country spirit, fermented tari or outstill spirit when any other feasible arrangement can be made.
