Patna High Court - Orders
Il @ Fs Infrastructure Development ... vs State Of Bihar & Anr on 15 June, 2016
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.25279 of 2016
Arising Out of PS.Case No. -2276 Year- 2015 Thana -PATNA COMPLAINT CASE District-
PATNA
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1. IL & Fs Infrastructure Development Corporation Ltd. (Now Known as
IIDC Ltd.) 4-B, 1st Floor, Sri Krishna Puri, P.S. Sri Krishna Puri,
District Patna, through, Employee, Sri Uma Shanker Dubey, Son of Sri
B.N. Duby, Resident of 4/B S.K. Puri, P.S. S.K. Puri, District Patna, the
power of attorney holder.
2. Paritosh Gupta, Son of Ramdas Gupta, Resident of Commonwealth
Village Near Akshar Dham Temple, P.S. Mandavali, Delhi, M.D. IL &
Fs Infrastructure Development Corporation Ltd. (Now Known as IIDC
Ltd.) 4-B, 1st Floor, S.K Puri, P.S. S.K Puri, District Patna-1
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Transys Consulting Pvt. Ltd through Its Director Mr. Sanjeev Singh,
Son of Sh Satish Pd. Singh, Resident of Sona tower, NM-8, Old DLF
Market, Sector-14, P.S. Gurgaon, District Gurgaon.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Surendra Kishore Thakur
For the Opposite Party/s : Mr. Sri Satyavarat Verma
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
2 15-06-2016Issue notice to opposite party no. 2 by both processes i.e. under ordinary process as well as under registered cover with A/D for which requisites etc. must be filed within a week from today, failing which the application shall stand dismissed without further reference to the Bench.
List this matter after service of notice or appearance of opposite party no. 2, whichever is earlier.
However, in the meantime, no coercive steps shall be taken against the petitioners in connection with Complaint Case Patna High Court Cr.Misc. No.25279 of 2016 (2) dt.15-06-2016 2/2 No. 2276 C of 2015 pending in the court of Sri Manoj Kumar (V), Judicial Magistrate 1st Class, Patna till further order of this Court.
(Hemant Kumar Srivastava, J) SHAHZAD/-
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