Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2)(c) in The Orissa Compulsory Labour Act, 1948 (c)[x x x] [Deleted vide Orissa Act No. 26 of 1981.].