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State of Tamilnadu - Section

Section 1A in Alagappa University Act, 1985

1A. [ Application of this Act. [Inserted by Tamil Nadu Act 35 of 2002.]

- This Act applies to-
(a)[* * *]
(b)all colleges deemed to be affiliated to, or approved by, the University under this Act;
(c)all colleges situate within the University area and affiliated to, or approved by, the University in accordance with provisions of this Act or the statutes made thereunder.]