Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(iv) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(iv)An Exchange shall report price, transaction volume, buyers and sellers on its platform on monthly basis.