[Cites 0, Cited by 0]
[Section 70]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 70(2) in The Greater Noida Industrial Development Area Building Regulations, 1992
| SI. No. | Group of occupancy or building | Number of occupancy | ||||
| Stairways | Doors | |||||
| 1. | Residential | ... | ... | ... | 25 | 75 |
| 2. | Educational | ... | ... | ... | 25 | 75 |
| 3. | Institutional | ... | ... | ... | 25 | 75 |
| 4. | Assembly | ... | ... | ... | 60 | 90 |
| 5. | Business | ... | ... | ... | 50 | 75 |
| 6. | Mercantile | ... | ... | ... | 50 | 75 |
| 7. | Industrial | ... | ... | ... | 50 | 75 |
| 8. | Storage | ... | ... | ... | 50 | 75 |
| 9. | Hazardous | ... | ... | ... | 25 | 40 |