Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010

(2)The applicant may furnish a summary of his grievances for which he seeks legal services, in a separate sheet along with the application.