Calcutta High Court (Appellete Side)
Snigdha Datta (Basu) vs The State Of W. B. & Ors on 7 February, 2022
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
07.02.
g.b. 2022 WPA 16680 of 2021 Ct. No.17 57 Snigdha Datta (Basu) Vs. The State of W. B. & Ors.
Mr. Mrinal Kanti Ghosh Mr. Subhasis Bandopadhyay ......For the Petitioner Mr. Jaharlal De Mr. Shamim Ul Bari .......For the State Mr. Sadhan Kumar Halder ....For the School Authority Dr. S. K. Patra Ms. Supriya Dubey .......For the SSC The case of the petitioner is referred to the Chief Medical Officer of Health of the District to examine her illness and to file a report before this court by six weeks from date of communication of this order.
This is an application for general transfer on medical ground. To know about the ailments of the petitioner the above order has been passed.
List this matter for further hearing and for the report of the Chief Medical Officer of Health of the District on 28th March, 2022.
The petitioner is directed to serve a copy of this order and a copy of the writ application upon the Chief Medical Officer of Health of the District. 2 (Abhijit Gangopadhyay, J.)