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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(2)(b) in Meghalaya Community Participation and Public Services Social Audit Act, 2017

(b)not more than such number of representatives of the State departments including the Planning Department not below the rank of Commissioner & Secretary to the Government of Meghalaya as may be determined by the State Government;