Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act] State of Tamilnadu - Subsection Section 56(2)(k) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 (k)the regulation of the use in private schools of text books, maps, plans, instruments and other laboratory and sports equipment;