Himachal Pradesh High Court
Jaswinder Singh And Others vs . State Of Hp And Another on 3 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Jaswinder Singh and others vs. State of HP and another .
Cr.MMO No. 1277 of 2022 03.01.2023 Present: Mr. Sheetal Vyas, Advocate for the petitioners.
M/s Pushpender Jaswal and Baldev Negi, Additional Advocate Generals for respondent No. 1.
Mr. K.B. Khajuria, Advocate for respondent No. 2.
Notice. Mr. Pushpender Jaswal, learned Additional Advocate General and Mr. K.B. Khajuria, learned Counsel, accept notice on behalf of respondent No. 1 and 2, respectively.
As prayed for, list for consideration on 09.01.2023.
(Ajay Mohan Goel) Judge January 03, 2023 (narender) ::: Downloaded on - 03/01/2023 20:34:08 :::CIS