Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335] [Entire Act] State of Madhya Pradesh - Subsection Section 335(1) in Criminal Courts - Rules and Orders (1)Under Section 54 (6) of the Code the police may arrest without warrant any person reasonably suspected of being a deserter from His Majesty's Army, Navy or Air Force.
