Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 285A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 285A(2) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (2)The minimum offer size shall be ten crore rupees.] [Substituted by Notification No. SEBI/LAD-NRO/GN/2019/08, dated 5.4.2019 (w.e.f. 11.9.2018).]
