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Union of India - Section

Section 139 in The Trade Marks Rules, 2002

139. Rectification of certification trade mark

.-An application for cancellation or variation of registration of a certification trade mark on any of the grounds mentioned in section 77 shall be made in Form TM-43 and shall set forth particulars of the grounds on which the application is made. The provisions of rules 92 to 94 shall apply mutatis mutandis to further proceedings in the matter.