Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Haryana - Subsection Section 40(2) in Haryana Municipal Business Bye-laws 1981 (2)He shall also check the houses unfit for human habitation, offensive trades, foods and drinks, plants and stores.
