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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in Dakshin Dinajpur University Act, 2018

(b)Representatives of Departments of the University and affiliating Colleges-
(ix)Heads of Departments of the University;
(x)five senior most Professors, of Departments of University to be selected by the Vice-Chancellor in alphabetical order of the Department, of whom not more than one Professor shall be from the same Department;
(xi)Principals of affiliated Colleges, not more than ten, to be nominated by the Vice-Chancellor;
(xii)five teachers from the Council of Undergraduate studies, of whom at least two shall be Associate Professor and others shall not be below the rank of Assistant Professor, to be elected by the members of the Council from amongst themselves in the manner as may be provided by the Statutes;
(xiii)one representative of officers of the University, to be elected from amongst themselves in the manner as may be provided by the Statutes;
(xiv)two representatives of non-teaching employees of whom-