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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(3)(e) in Jharkhand Panchayat Raj Act, 2001

(e)The State Government may constitute such services from an appointed date for every such prescribed Zila Parishad, as may be prescribed;