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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(i) in The Bombay State Reserve Police Force Act, 1951

(i)"superior officer" means in relation to any reserve police officer, a reserve police officer of a higher rank than, or of a higher grade in the same class as, or of the same rank as, but senior to, himself;