Himachal Pradesh High Court
Parvinder Kumar vs . H.P.S.C.C. Ltd. & Anr. on 25 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Parvinder Kumar vs. H.P.S.C.C. Ltd. & anr.
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CWP No. 4979/202225.7.2022 Present: Mr. Ashok Kumar Verma, Advocate, for the petitioner.
Mr. Mandeep Chandel, Advocate, for respondents No. 1 and 2.
CWP No. 4979/2022 & CMP No. 9932/2022 Notice. Mr. Mandeep Chandel, Advocate, appears and waives service of notice on behalf of respondents No. 1 and 2.
List on 27.7.2022. Reply/instructions in the meanwhile.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 25.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:03:23 :::CIS