Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Parvinder Kumar vs . H.P.S.C.C. Ltd. & Anr. on 25 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Parvinder Kumar vs. H.P.S.C.C. Ltd. & anr.

.

CWP No. 4979/2022

25.7.2022 Present: Mr. Ashok Kumar Verma, Advocate, for the petitioner.

Mr. Mandeep Chandel, Advocate, for respondents No. 1 and 2.

CWP No. 4979/2022 & CMP No. 9932/2022 Notice. Mr. Mandeep Chandel, Advocate, appears and waives service of notice on behalf of respondents No. 1 and 2.

List on 27.7.2022. Reply/instructions in the meanwhile.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 25.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:03:23 :::CIS