Himachal Pradesh High Court
Rahul Singh vs . State Of H.P. on 26 September, 2024
Rahul Singh Vs. State of H.P. .
Cr. MP(M) No. 2162 of 2024 26.9.2024 Present: Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.
Mr. Lokender Kutlehria, Additional Advocate General, for the respondent/State.
On the request of learned counsel for the petitioner, list this matter after two weeks.
(Rakesh Kainthla) Judge September 26th 2024 (Chander) ::: Downloaded on - 26/09/2024 20:33:58 :::CIS