Rajasthan High Court - Jodhpur
Sandeep Kumar vs State Of Raj. & Ors on 25 May, 2010
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
1 of 7
S.B.C.W.P. No. 6859/2009
[ Ganpat Singh & ors v. State of Raj. & ors]
along with 129 connected petitions (Schedule-A)
Date of order: 25th May 2010
HON'BLE DR. JUSTICE VINEET KOTHARI
Mr Manoj Bhandari, Mr Kuldeep Mathur,
Dr P.S. Bhati, Mr Siddharth Joshi,Mr Vijay Purohit,
Mr R.S. Saluja, Mr V.S. Jhala,Mr R.S. Gill,
Mr J.P. Bhardwaj, Mr Mahendra Singh,
Mr R.L. Sharma, Mr Sambhoo Singh,Mr Vinod Purohit,
Mr Paras Jain, Mr Rakesh Matoria, Mr Girish Sankhla,
Mr M.S. Godara, Mr Vineet Pandey, Mr Rakesh Arora,
Mr Awardan Charan, Mr P.P. Chaudhary, Mr H.S. Sidhu,
Mr Shardul Bishnoi, Mr Ravi Paliwal, Mr VR Chaudhary,
Mr Arjun Purohit, Mr Harish Purohit, Mr Sushil Bishnoi,
Mr S.S. Khatri, Mr Bharat Sharimali;
... for the petitioners
Mr K.K. Bissa, Mr Yashpal Khileri,
Mr G.R. Punia, Mr Har Govind Chanda,
Mr Tribhuvan Gupta, Mr Rakesh Arora, Mr D.L. Rawla;
.......for the respondents
These matters are listed under the heading 'Matters relating to
NAREGA' are different matters and can not clubbed to be decided by a
common judgment/order and therefore, these cases under this heading
are posted after Summer vacation.
Learned counsel for the respondents Mr K.K. Bissa submits that
these matters are of 4-5 different types of cases and he would submit a
category-wise list with Case Number and details of the leading cases in
which reply has been filed by him on behalf of respondents, within a
period of 03 days in the Office.
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
2 of 7
Deputy Registrar (Judl) will list all these cases, with the leading
cases as pointed out by learned counsel for the respondents, after
Vacations, in the week commencing from 12th July 2010 and these 4-5
different types of cases may be listed on 12th, 13th, 14th, 15th and 16th July
2010 respectively.
In the fresh cases, in which respondents have not so far filed any
reply to the writ petition, learned counsel for the petitioners shall supply
03 sets of the petition to Mr K.K. Bissa, learned counsel appearing for
the respondents, within a period of 03 days from today. If such copies
are not supplied by them, the petition shall be dismissed on the next date
for want of compliance of this direction.
Reply to such fresh matters may also be prepared and filed during
Vacations and rejoinder to such reply may be filed in the meanwhile
before the next date.
The interim orders granted in these matters, if any operating, shall
continue till next date.
[DR VINEET KOTHARI],J.
Item No.125-266, s-38-42, c-1
mma
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
3 of 7
Schedule-A
1] SBCWP No.6186/2009 KAILASH KUMAR & ORS. V. STATE & ORS
2] SBCWP No.6187/2009 HARI LAL & ORS. V. STATE & ORS
3] SBCWP No.6188/2009 HUKAM SINGH & ORS. V. STATE & ORS
4] SBCWP No.6189/2009 MOHD. RIZWAN & ORS. V. STATE & ORS
5] SBCWP No.6190/2009 ARJUN SINGH & ORS. V. STATE & ORS
6] SBCWP No.6191/2009 DEVA RAM & ORS. V. STATE & ORS
7] SBCWP No.7589/2009 PRAVEEN KUMAR OJHA V. STATE & ORS
8] SBCWP No.589/2010 KAILASH DAN V. STATE & ORS
9] SBCWP No.2560/2010 DINESH KUMAR & ORS V. STATE & ORS
10] SBCWP No.2574/2010 SHANTI LAL & ORS V. STATE & ORS
11] SBCWP No.4566/2010 SANJAY KUMAR VERMA & ORS. V. STATE & ORS
12] SBCWP No.768/2009 SMT. MEENAXI BHATI V. STATE & ORS
13] SBCWP No.6858/2009 MODA RAM & ORS V. STATE & ORS
14] SBCWP No.8805/2009 SHYAM SUNDER PANERI V. STATE & ORS
15] SBCWP No.8833/2009 SANDEEP KUMAR V. STATE & ORS
16] SBCWP No.8839/2009 AMIT KUMAR SINGH V. STATE & ORS
17] SBCWP No.8842/2009 AMEER MOHAMMED V. STATE & ORS
18] SBCWP No.8843/2009 MUKESH KUMAR BAROT V. STATE & ORS
19] SBCWP No.9886/2009 SHIV KARAN SIVOTA & ORS V. STATE & ORS
20] SBCWP No.2807/2010 DALPAT RAM MALI & ORS V. STATE & ORS
21] SBCWP No.2808/2010 TARA CHAND & ORS V. STATE & ORS
22] SBCWP No.3805/2010 BHIM RAJ BARODIA & ANR. V. STATE & ORS
23] SBCWP No.8008/2009 BHAKAR RAM V. STATE & ORS
24] SBCWP No.8010/2009 DHARMA RAM V. STATE & ORS
25] SBCWP No.8011/2009 JAGADISH PRASAD V. STATE & ORS
26] SBCWP No.8012/2009 KAILASH GUJAR V. STATE & ORS
27] SBCWP No.8013/2009 UMMED DADHICH V. STATE & ORS
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
4 of 7
28] SBCWP No.8015/2009 RAKESH MACHRA V. STATE & ORS
29] SBCWP No.8016/2009 PARSA RAM V. STATE & ORS
30] SBCWP No.8017/2009 RAM KUMAR LAMROR V. STATE & ORS
31] SBCWP No.8018/2009 LALIT KUMAR PUROHIT V. STATE & ORS
32] SBCWP No.8022/2009 SUMER SINGH V. STATE & ORS
33] SBCWP No.8024/2009 OM PRAKASH BISHNOI V. STATE & ORS
34] SBCWP No.8025/2009 MEHBOOB ALI KHAN V. STATE & ORS
35] SBCWP No.8026/2009 ANOP SINGH V. STATE & ORS
36] SBCWP No.8027/2009 RAM NIWAS V. STATE & ORS
37] SBCWP No.8029/2009 LETESH GEHLOT V. STATE & ORS
38] SBCWP No.8065/2009 KANHAIYA LAL RAWAT & ORS V. STATE & ORS
39] SBCWP No.8064/2009 MOHAN LAL MEGHWAL & ORS V. STATE & ORS
40] SBCWP No.8066/2009 INDRA SINGH & ORS V. STATE & ORS
41] SBCWP No.8067/2009 ANIL KUMAR MEENA & ORS V. STATE & ORS
42] SBCWP No.8069/2009 CHAGAN LAL MEGHWAL & ORS V. STATE & ORS
43] SBCWP No.8070/2009 DIGPAL SINGH & ORS V. STATE & ORS
44] SBCWP No.8071/2009 HIMANSHU PANDEY & ORS V. STATE & ORS
45] SBCWP No.8073/2009 GOPAL LAL SEWAK & ORS V. STATE & ORS
46] SBCWP No.8074/2009 RAJENDRA SINGH RATHORE & ORS V. STATE & ORS
47] SBCWP No.8075/2009 SOHAN LAL MEGHWAL & ORS V. STATE & ORS
48] SBCWP No.8092/2009 LEELA SHANKAR & ORS V. STATE & ORS
49] SBCWP No.8093/2009 JAGDISH LABANA V. STATE & ORS
50] SBCWP No.8094/2009 CHANDRA PRAKASH SRIMALI &ORS V. STATE & ORS
51] SBCWP No.8095/2009 PAPPU KUMAR CHOUDHARY & ORS V. STATE & ORS
52] SBCWP No.8096/2009 BHANWAR LAL & ORS V. STATE & ORS
53] SBCWP No.8158/2009 AMIT DIXIT & ORS V. STATE & ORS
54] SBCWP No.8240/2009 DAL CHAND MEENA & ORS V. STATE & ORS
55] SBCWP No.8542/2009 SOHAN LAL TAILOR & ORS. V. STATE & ORS
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
5 of 7
56] SBCWP No.8546/2009 HITESH KUMAR SHARMA & ORS. V. STATE & ORS
57] SBCWP No.11521/2009 RATAN LAL DHAKAR & ORS. V. STATE & ORS
58] SBCWP No.8106/2009 BHAGWATILAL ODIHCHYA & ORS V. STATE & ORS
59] SBCWP No.8108/2009 SUDHARSAN MUNDRA & ORS V. STATE & ORS
60] SBCWP No.8109/2009 ANJANA MEENA & ORS V. STATE & ORS
61] SBCWP No.8128/2009 GAJ RAJ MATHUR V. STATE & ORS
62] SBCWP No.8135/2009 AYUB ALI V. STATE & ORS
63] SBCWP No. 9120/2009 ASHOK KUMAR & ORS V. STATE & ORS
64] SBCWP No.9126/2009 BABU LAL CHOUDHARY V. STATE & ORS
65] SBCWP No.9127/2009 VIPUL JOSHI V. STATE & ORS
66] SBCWP No.9134/2009 MOHAN LAL REWAD & ORS V. STATE & ORS
67] SBCWP No.9139/2009 KAPIL KUMA BHATT & ANR V. STATE & ORS
68] SBCWP No.8536/2009 NARENDRA RAJAWAT & ORS. V. STATE & ORS
69] SBCWP No.8502/2009 JAYANTI LAL V. STATE & ORS
70] SBCWP No.8534/2009 RANJEET KUMAR BAIRWA & ORS. V. STATE & ORS
71] SBCWP No.8535/2009 NARENDRA TRIPATHI & ANR V. STATE & ORS
72] SBCWP No.8540/2009 SHOBHIT ATREY & ORS. V. STATE & ORS
73] SBCWP No.8541/2009 REKHA & ORS V. STATE & ORS
74] SBCWP No.8543/2009 RAMDHAN JAT & ORS. V. STATE & ORS
75] SBCWP No.8544/2009 MAYA RAM RAYKA & ORS V. STATE & ORS
76] SBCWP No.8548/2009 DASHRATH SINGH & ORS V. STATE & ORS
77] SBCWP No.8549/2009 SHAILENDRA SINGH JAITAWAT& ORS V.STATE& ORS
78] SBCWP No.9526/2009 POONAM CHAND SUTHAR V. STATE & ORS
79] SBCWP No.10545/2009 LAL CHAND BHARGAV & ORS. V. STATE & ORS
80] SBCWP No.2522/2010 DEEP CHAND & ANR V. STATE & ORS
81] SBCWP No.3542/2010 NARPAT SINGH & ORS V. STATE & ORS
82] SBCWP No.4503/2010 SHIMBHU DAYAL GURJAR V. STATE & ORS
83] SBCWP No.4549/2010 BALMUKUND MEGHWAL & ORS V. STATE & ORS
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
6 of 7
84] SBCWP No.9330/2009 MR. RATAN LAL BHIL & ORS V. STATE & ORS
85] SBCWP No.11186/2009 JITESH TRIVEDI V. STATE & ORS
86] SBCWP No.473/2010 RAMDHANI YADAV V. STATE & ORS
87] SBCWP No.472/2010 NARAYAN LAL V. STATE & ORS
88] SBCWP No.474/2010 RAM BABU PRAJAPAT V. STATE & ORS
89] SBCWP No.475/2010 RADHESHYAM V. STATE & ORS
90] SBCWP No.476/2010 MURLIDHAR NAYAK V. STATE & ORS
91] SBCWP No.477/2010 RAJ KUMAR SHARMA V. STATE & ORS
92] SBCWP No.478/2010 RAJENDRA SINGH V. STATE & ORS
93] SBCWP No.479/2010 KESRI LAL V. STATE & ORS
94] SBCWP No.553/2010 BHANWAR LAL TIVERI & ORS V. STATE & ORS
95] SBCWP No.8557/2009 JASSA RAM PUNIYA & ORS V. STATE & ORS
96] SBCWP No.1982/2010 NARAYAN SINGH & ORS V. STATE & ORS
97] SBCWP No.9962/2009 JAGDISH CHANDRA KHATIK V. STATE & ORS
98] SBCWP No.9968/2009 SMT. SUMAN V. STATE & ORS
99] SBCWP No.1984/2010 SUMEET KUMAR & ORS V. STATE & ORS
100] SBCWP No.1985/2010 AJAY KHERWA & ORS V. STATE & ORS
101] SBCWP No.1986/2010 MAHAVEER KUMAR JHAKHAR &ORS V.STATE & ORS
102] SBCWP No.2049/2010 MOHAN LAL DANGI & ORS. V. STATE & ORS
103] SBCWP No.8068/2009 SURENDRA SINGH RAO & ORS V. STATE & ORS
104] SBCWP No.8157/2009 NARAYAN LAL & ORS V. STATE & ORS
105] SBCWP No.8159/2009 HAMENDRA SINGH JHALA & ORS V. STATE & ORS
106] SBCWP No.2147/2010 SHISHPAL & ORS V. STATE & ORS
107] SBCWP No.2189/2010 KRISHAN VALLABH SRIMALI V. STATE & ORS
108] SBCWP No.2193/2010 KAUSHAL KUMAR SANADHYAY&ORS V.STATE& ORS
109] SBCWP No.2194/2010 KAILASH CHANDRA RAIGER & ORS V. STATE & ORS
110] SBCWP No.2196/2010 VINAY GOVINDTRIVEDI & ORS V. STATE & ORS
111] SBCWP No.2197/2010 RAJESH KUMAR SHARMA & ORS V. STATE & ORS
SBCWP No.6859/2009-Ganpat Singh & ors v. State & ors
along with 129 connected petitions (Schedule A)
Date of Order:25.05.2010
7 of 7
112] SBCWP No. 3151/2010 SMT. SEEMA VAISHNAV V. STATE & ORS
113] SBCWP No4191/2010 DHARM PAL SINGH V. STATE & ORS
114] SBCWP No4196/2010 BHAGIRATH RAM V. STATE & ORS
115] SBCWP No.4719/2010 RAMAWATAR CHOUDHARY & ORS V. STATE & ORS
116] SBCWP No.5281/2009 BRIJENDRA SINGH V. STATE & ORS
117] SBCWP No.8127/2009 RAMESH SOLANKI V. STATE & ORS
118] SBCWP No.8129/2009 MOHD. HARUN V. STATE & ORS
119] SBCWP No.9119/2009 SHIV PAL SINGH & ORS. V. STATE & ORS
120] SBCWP No.9324/2009 NAVAL SINGH CHOUDHARY & ORS V. STATE & ORS
121] SBCWP No.9376/2009 PRABHU LAL GURJAR & ORS. V. STATE & ORS
122] SBCWP No.1702/2010 DAMODAR PRASAD MEENA & ORS. V. STATE & ORS
123] SBCWP No.4763/2010 VIKRAM SINGH & ORS V. STATE & ORS
124] SBCWP No.8533/2009 RATAN LAL SHARMA V. STATE & ORS
125] SBCWP No.8661/2009 RUPA RAM & ANR V. STATE & ORS
126] SBCWP No.8678/2009 HINGLAJDAN & ORS V. STATE & ORS
127] SBCWP No.10864/2009 MISS PRIYANKA PAREEK V. STATE & ORS
128] SBCWP No.3481/2009 MANJEET KAUR V. STATE & ORS
129] SBCWP No.2195/2010 JAI KISHAN PAREEK & ORS V. STATE & ORS
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