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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in Chhattisgarh Public Distribution System (Control) Order, 2004

(4)In all rural areas, shops must be located in government buildings. They cannot be under any circumstances operate from the residence of any individual. In urban areas the shops must not operate from any place which is also used as a residence but must be a clearly identified shop.