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[Cites 0, Cited by 0] [Section 10FD(3)] [Section 10FD] [Entire Act]

Union of India - Subsection

Section 10FD(3)(g) in The Companies (Second Amendment) Act, 2002

(g)is, or has been, a Presiding Officer of a Labour Court, Tribunal or National Tribunal constituted under the Industrial Disputes Act, 1947 (14 of 1947 ); or