Section 10(9)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

(b)if the Certificate is not endorsed in accordance with the provisions of clauses (c) and (d) of sub-rule (1) of rule 6;

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