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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1) in The Maharashtra Cooperative Societies Rules, 1961

(1)A member of a society requiring a copy of any of the documents mentioned in subsection (1) of Section 32 may apply to the society for the same. Every such application shall be accompanied by a deposit of such amount as may be decided by the committee for recovering the cost of preparing the copies according to the following scale, namely :-[up to A4 Size paper-per page Rs. 2, larger than A4 Size paper-per page Rs. 3.] [Substituted 'for every 200 words or less- English 40 paise Regional Language-50 paise' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]On receipt of the deposit, the society shall issue a receipt for the same.