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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(6)(a) in Andhra Pradesh Agricultural University Act, 1963

(a)immediately before the date notified by the Government under subsection (1), as respects remuneration, leave. pension., gratuity and provident fund.