Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 21 in Bihar Engineering Service Class I Rules, 1939

21. Scale of pay.

(a)The pay of members of the Service shall be on the following scale, subject to modification by the Governor:-
[Basic Grade : 1000-50-1700-E.B-60-1820.Junior Selection Grade: 1350-50-1700-75-2000.Executive Engineers-Rs. 1575-50-1775-75-2300.Superintending Engineers and Sr. Superintending Engineers-Rs. 1,990- 75-2,500.Chief Engineer-Rs. 2,600-100-3,200.Engineer in Chief cum Spl. Secretary -Rs. 3000-100-3500.] [Now see new scale of Pay.]Note. - Officers of the Indian Service of Engineers holding posts in the service will draw pay at the rates sanctioned for the Indian Service of Engineers in the Superior Services Rules, 1924, as amended from time to time by the Secretary of State.
(b)Pay in the senior scale shall only be drawn by a person who holds a superior post either substantively or as an officiating measure; a holder of an inferior post shall draw pay in the Junior scale.