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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Uttar Pradesh - Subsection

Section 117(1)(d) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(d)suits, the decision in which is likely to affect the land revenue payable to the State Government.