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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(10) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(10)The Tribunal shall perform the functions of adjudicating and disposing of cases of maintenance to achieve the objects of the Act and in this respect shall be guided by the provisions laid down under Chapter II of the Act.