Central Information Commission
Shri. Harish Chandra Arya vs Staff Selection Commission on 27 January, 2011
CENTRAL INFORMATION COMMISSION
Room No.296, II Floor, B Wing, August Kranti Bhawan,
Bhikaji Cama Place, New Delhi-110066.
Telefax:011-26180532 & 011-26107254
Website : cic.gov.in
Complaint No. : CIC/WB/C/2010/000201-DS
Date : January 27, 2011
Complainant : Shri Harish Chandra Arya, Udhamsingh Nagar (Uttarakhand).
Public Authority : Staff Selection Commission, New Delhi.
ORDER
The Commission has received a petition, dated 14/02/2010 (Diary No.:13011/2010) from Shri Harish Chandra Arya, stating that his/her RTI-application of 14/12/2009 filed with the CPIO, Staff Selection Commission (Northern Region), Block No.-12, C.G.O. Complex, Lodhi Road, New Delhi-110003 has not been replied by the CPIO.
2. On perusing the papers submitted by the complainant / appellant, it is observed that he/she has not availed the first-appellate channel u/s 19(1) of the RTI Act and has approached the Commission directly.
3. In view of above, the complainant / appellant is advised to file his first-appeal before the First Appellate Authority, under section 19(1) of the RTI Act within four weeks of the receipt of this order. The First Appellate Authority to take action as mandated under the RTI-Act, 2005 with a speaking order in the matter.
4. In case the complainant / appellant still feels dissatisfied with the decision of FAA, then he/she can approach the Commission in second-appeal in prescribed format, along with complaint, if any.
5. The matter is closed at Commission's end.
(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:
(T. K. Mohapatra) Page 1 US & Dy. Registrar Tele. No. 011-26105027 [email protected] Copy to :-
1. Shri Harish Chandra Arya EWS-C-444, New Awas Vikas, Kashipur, Udhamsingh Nagar, (Uttarakhand).
2. Central Public Information Officer Staff Selection Commission (Northern Region), Block No.-12, C.G.O. Complex, Lodhi Road, New Delhi-110003.
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