Section 80(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 80(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)exercise administrative supervision and control over the work of the staff of the Anchal Samiti and the officers and employees whose services may be placed at the disposal of the Anchal Samiti by the State Government.

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State of Arunachal Pradesh - Subsection

Section 80(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997