Section 10A(1)(b) in The Goa Excise Duty Act, 1964

[Cites 0, Cited by 0] [Section 10A(1)] [Section 10A] [Entire Act]

State of Goa - Subsection

Section 10A(1)(b) in The Goa Excise Duty Act, 1964

(b)which is calculated to or is likely to encourage or incite any individual or class of individuals or the public generally to commit an offence under this Act or to commit a breach of or to evade the provision of any rule, regulation or order made thereunder or the conditions of any licence, permit, pass or authorization granted thereunder.

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State of Goa - Subsection

Section 10A(1)(b) in The Goa Excise Duty Act, 1964