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State of Rajasthan - Section

Section 31 in Rajasthan Land Revenue (Land Records) Rules, 1957

31. Alterations in Record.

- Patwaris are prohibited from erasing any entry in any record. Erroneous entry when scored out, shoidd be initialled by the person scoring it. Corrections and alterations made by the Office Qanungo, Inspector or any other officer, shall be entered by the Patwari on the same day in his diary.