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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

(2)One half of the total number of members shall constitute the quorum :Provided that if a meeting called under the preceding rule cannot be held for want of quorum, no quorum shall be necessary at the next meeting called for that purpose.