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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(g) in Punjab General Sales Tax Act, 1948

(g)the intervals at which the conditions subject to which a lumpsum by way of composition may be accepted by the Commissioner from any dealer, the manner in which such lumpsum is to be determined and the manner in which the tax under this Act shall be payable under section 10;