Gujarat High Court
Regional Director Employees State ... vs Digjam Limited on 3 October, 2019
Author: A.J.Desai
Bench: A.J.Desai
C/FA/3287/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 3287 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 2 of 2018
In R/FIRST APPEAL NO. 3287 of 2018
=============================================
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
Versus
DIGJAM LIMITED
=============================================
Appearance:
MS HINA DESAI(1023) for the Appellant(s) No. 1
RULE SERVED(64) for the Defendant(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 03/10/2019
ORAL ORDER
Registry to send a reminder for calling the Record & Proceedings of the case from the trial Court at the earliest. Stand over to 19.11.2019.
(A.J.DESAI, J) Ajay Page 1 of 1 Downloaded on : Fri Oct 04 21:26:19 IST 2019