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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(g) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(g)the adjudicating officer shall have the power to carry out an inquiry into the complaint on the basis of documents and submissions;