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Uttarakhand High Court

Rishi Pal Singh & Others vs State Of Uttarakhand & Others on 4 June, 2015

Author: K.M. Joseph

Bench: K.M. Joseph, V.K. Bist

SPA No. 233 of 2015
Hon'ble K.M. Joseph, C.J.

Hon'ble V.K. Bist, J.

Mr. Rakesh Thapliyal, Advocate for the appellants.

Mr. U.K. Uniyal, Advocate General with Mr. Subhash Upadhyay, Chief Standing Counsel for the State of Uttarakhand / respondents.

List this case on 23rd June, 2015 as a first case, along with the connected cases. (V.K. Bist, J.) (K.M. Joseph, C.J.) 04.06.2015 Rathour