Section 80LA(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80LA(2)] [Section 80LA] [Entire Act]

Union of India - Subsection

Section 80LA(2)(c) in The Income Tax Act, 1961

(c)from any Unit of the International Financial Services Centre from its business for which it has been approved for setting up in such a Centre in a Special Economic Zone;*

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Union of India - Subsection

Section 80LA(2)(c) in The Income Tax Act, 1961