Supreme Court - Daily Orders
Ranjeet vs Abdul Kayam Neb on 27 September, 2019
ITEM NO.37 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 10351/2019
RANJEET & ANR. Petitioner(s)
VERSUS
ABDUL KAYAM NEB & ANR. Respondent(s)
Date : 27-09-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anuj Bhandari, AOR
For Respondent(s)
Mr. Imtiaz Ahmed, Adv.
Mrs. Naghma Imtiaz, Adv.
Mr. Ahmed Zargham, Adv.
M/S. Equity Lex Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
Translated version of original records has been received from the concerned Court.
Service is complete on respondent No.1 but none has entered appearance.
Last opportunity is granted to respondent No.2 for filing counter affidavit within four weeks.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether Signature Not Verified counter affidavit is filed or not as further opportunity stands Digitally signed by RUPAM DHAMIJA Date: 2019.10.04 18:16:19 IST Reason: declined.
ANIL LAXMAN PANSARE Registrar