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State of Odisha - Section

Section 5th in The Orissa Self-Help Co-operatives Act, 2001

5th. Principle : Education, Training and Information

Co-operatives provide education and training for their members, elected representatives, managers and employees so they can contribute effectively to the development of their Co-operatives. They inform the general public-particularly young people and opinion leaders, about the nature and benefits of co-operation.