Section 112 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
112. Employment of ministerial assistance in checking accounts.
- In exceptional cases, and with the previous approval of the Collector the work of checking the entries in the khasmahal registers may be done by a responsible ministerial officer; but it is essential that he should do this under the supervision of the Gazetted Officer and that the latter should not only recheck a percentage of his work but should also check a percentage of other tenancies.
