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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(ii) in The Orissa Kendu Leaves Manual, 1973

(ii)He shall prepare a work schedule for the Division and look to the timely implementation of work like inspection of phadies, preparation, Preparation of estimates for their repair and construction, coppicing of operations, collection of quality leaves indifferent phadies, processing, bagging storage and disposal of the same as per work schedule and Agreement with Orissa Forest Corporation Ltd.