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[Cites 0, Cited by 0] [Section 71B(7)] [Section 71B] [Entire Act]

State of Maharashtra - Subsection

Section 71B(7)(iii) in Maharashtra Factories Rules, 1963

(iii)In factories where fires may occur due to electrical equipment, the extinguisher to be provided at the scale laid in clause (i) shall consist of carbon dioxide, dry powder, carbon tetrachloride or equivalent types.