Delhi High Court - Orders
Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 12 February, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1100/2018 & I.A.11899/2018, 11900/2018, 15489/2018,
16778/2018
OLX INDIA B.V. & ANR. ..... Plaintiffs
Through: Mr.Nischal Anand, Mr.Sanchith
Shivakumar, Advocates.
versus
CARS24 SERVICES PVT. LTD. ..... Defendant
Through: Mr.Nakul Sachdeva, Mr.Aakarshan
Sahay, Ms.Tripti Vani, Advocates.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 12.02.2019 List for reporting outcome of the mediation on 28th February, 2019.
J.R. MIDHA, J.
FEBRUARY 12, 2019 dk