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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Andhra Pradesh - Subsection

Section 74(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)Willfully obstruct any person acting under the authority of the Board in setting out the lines of any works or pull up or remove any pillar, post or shaft fixed in the ground for the purpose of setting out lines of such work; or