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State of Odisha - Section

Section 1st in The Orissa Homoeopathic Regulations, 1972

1st. Homoeopathic Examination

The Secretary to the State Homoeopathic Faculty, Utkal.I request permission to appear at the ensuing 1st Homoeopathic Examination for Licence of the State Homoeopathic Faculty, Utkal.The fee of Rs..........(......... ) only is forwarded herewith.Name in full (Block letters) ......Father's name...........Race and religion...........Homoeopathic Institute .........Date of passing the Preliminary Examination (or any equivalentExamination, state name of Examination)............Permanent address...........Date of application.........Signature of candidate..........Note-Re-examination fee is.........
(a)Whole or more than one subject Rs..........
(b)One subject Rs .........
CertificateI certify that ......... has fulfilled the requirements contemplated under the rules pertaining to the 1st Homoeopathic Examination and that I know nothing against his/her moral character. I believe the above account to be true.The...........20......PrincipalThis certificate has to be signed by the Principal of the Institute at which the candidate has studied.Form No. 3 (S. H. F. U.)The Final Homoeopathic ExaminationThe Secretary to the State Homoeopathic Faculty, Utkal.I request permission to appear at the ensuing Final Homoeopathic Examination for the Licence of the State Homoeopathic Faculty, Utkal.The fee of Rs...........(..........) only is forwarded herewith.Name in full (Block letters) .....Father's name...........Race and religion...........Homoeopathic Institute..........Age on the first day of the month of the year of Examination......Date of passing the 1st Homoeopathic Examination (or any equivalent examination, state name of the examination)............Permanent address...........Date of birth........Date of application.........Marks of identification.........Signature of candidate..........Note - Re-examination fee is.........
(a)Whole or more than one subject Rs...........
(b)One subject Rs...........
CertificateI certify that........has fulfilled the requirements contemplated under the rule pertaining to the Final Homoeopathic Examination and that I know nothing against his/her moral character. I believe the above account to be true.The ....20..............PrincipalThis certificate has to be signed by the Principal of the School at which the candidate has studied.Form No. 4 (S. H. F. U.)Examination for the Licence of the State Homoeopathic Faculty, UtkalResults in Practical Examination Place of Examination.............Date of Practical and Oral Examination...........Signature of External Examiner..........Signature of Tutorial.......Subject..........
Serial No. Roll No. Written100 Oral and Practical100 Total
1 2 3 4 5
         
N. B. - Pass marks 40 per cent in written and 40 per cent in Practical and Oral and 50 per cent in aggreate.Internal ExaminerExternal ExaminerForm No. 5 (S. H. F. U.)Form of Licence for the Licentfateship of the State Homoeopathic Faculty, UtkalSeal :We the President and members of the State Homoeopathic Faculty, Utkal, have under the authority vested in us by the statutes of the said Faculty admitted...........to be a Licentiate of the State Homoeopathic Faculty, Utkal, and have granted him/her out licence under the said statutes to practise Homoeopathic System of Medicine (.............) Surgery...........(..........) Supplemented by Modern Medical Science (Theoretical and Practical and Oral).Obey the rules and regulations of the State Homoeopathic Faculty, Utkal relating to Licentiates.Date of..........the day of........in the year Two thousand and..........Signed on behalf of the members of the State Homoeopathic Faculty, Utkal.PresidentState Homoeopathic Faculty,UtkalSecretarySealSignature of the holder...........Full name.............Father's name............Religion..........Caste............Village and Post Office...........District.........Date of birth.........Marks of identificationForm No. 6 (S. H. F. U.)(To be filled in by the question setter)