Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49A(16)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(16)(bb) in The West Bengal Factories Rules, 1958

(bb)from a building or structure other than a loading platform to the center of the nearest track, half the overall width of the widest wagon of that gauge, plus the width of its door when opened out-ward, plus 1.5 metres;