Patna High Court - Orders
Manoranjan Priyadarshi vs The Vice Chancellor Aryabhat Knowledge ... on 21 April, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4503 of 2015
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Manoranjan Priyadarshi
.... .... Petitioner/s
Versus
The Vice Chancellor Aryabhat Knowledge University & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Dilip Kumar
For the Respondent/s : Mr. Gp13- Nasim Yahya
Mr Anand Kr Ojha
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
3 21-04-2015IA No.3185 of 2015 has been filed by the petitioner to implead certain persons as respondents no.4 to 21. The details of the persons, who are required to be impleaded, have been provided in paragraph 2 of the IA. The IA is allowed.
Let notices issue upon newly impleaded respondents no.4 to 21 both by ordinary process as well as by registered cover with A/d for which requisites etc. must be filed within two weeks, failing which this application as against the concerned party shall stand rejected without any further reference to the Bench.
List after service of notice.
In the meantime, University will file counter affidavit and complete the pleadings on their behalf.
(Ajay Kumar Tripathi, J) sk U