Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(b) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014 (b)The Nodal Agency shall place these projects or scheme or activities for technical scrutiny by the Appraisal Committee.
